Rajendra Prakash Saxena vs State Of U.P. And 7 Ors.
2016 Latest Caselaw 5166 ALL

Citation : 2016 Latest Caselaw 5166 ALL
Judgement Date : 11 August, 2016

Allahabad High Court

Rajendra Prakash Saxena vs State Of U.P. And 7 Ors. on 11 August, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 35442 of 2016
 

 
Petitioner :- Rajendra Prakash Saxena
 
Respondent :- State Of U.P. And 7 Ors.
 
Counsel for Petitioner :- Ranjeet Asthana,Dinesh Chandra Tripathi
 
Counsel for Respondent :- C.S.C.,Ayank Mishra
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Supplementary affidavit is taken on record.

No counsel for respondent nos. 2 to 8 is present.

Put up this case on 16.08.2016 as supplementary fresh.

Order Date :- 11.8.2016

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