Sarvdev Singh vs Punjab National Bank And 3 Ors.
2016 Latest Caselaw 5165 ALL

Citation : 2016 Latest Caselaw 5165 ALL
Judgement Date : 11 August, 2016

Allahabad High Court

Sarvdev Singh vs Punjab National Bank And 3 Ors. on 11 August, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 34552 of 2016
 

 
Petitioner :- Sarvdev Singh
 
Respondent :- Punjab National Bank And 3 Ors.
 
Counsel for Petitioner :- Devesh Vikram
 
Counsel for Respondent :- Sudha Pandey
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned counsel for the respondent states that her counter affidavit is under preparation.

Two weeks time is granted to file counter affidavit. Rejoinder affidavit, if any, may be filed within three days.

List this case on 05.09.2016.

Order Date :- 11.8.2016

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