Citation : 2016 Latest Caselaw 5148 ALL
Judgement Date : 10 August, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 43 Case :- CRIMINAL APPEAL No. - 1874 of 2015 Appellant :- Jogesh @ Jugesh Respondent :- State Of U.P. Counsel for Appellant :- Rajeev Kumar Rai Counsel for Respondent :- Govt.Advocate Hon'ble Pratyush Kumar,J.
As prayed, list on 23.8.2016.
Order Date :- 10.8.2016
G.S
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