Nanua @ Ram Kishore vs State Of U.P.
2016 Latest Caselaw 5144 ALL

Citation : 2016 Latest Caselaw 5144 ALL
Judgement Date : 10 August, 2016

Allahabad High Court

Nanua @ Ram Kishore vs State Of U.P. on 10 August, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 4428 of 2014
 

 
Appellant :- Nanua @ Ram Kishore
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- N.I. Jafri
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Pratyush Kumar,J.

Sri N.I. Jafri, learned counsel for the appellant states that he is willing to argue the appeal on merit.

List this appeal on 31.8.2016 for final hearing.

Order Date :- 10.8.2016

G.S

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