Hakim vs State Of U.P.
2016 Latest Caselaw 5141 ALL

Citation : 2016 Latest Caselaw 5141 ALL
Judgement Date : 10 August, 2016

Allahabad High Court

Hakim vs State Of U.P. on 10 August, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 25255 of 2016
 

 
Applicant :- Hakim
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Indra Raj
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Pratyush Kumar,J.

Learned A.G.A prays for and is granted four weeks' time to file counter affidavit.

List on 15.9.2016, before appropriate Bench.

However, this matter shall not be treated as tied up/part heard to this Bench.

Order Date :- 10.8.2016

G.S

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