Citation : 2016 Latest Caselaw 5136 ALL
Judgement Date : 10 August, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 59 Case :- WRIT - A No. - 33091 of 1996 Petitioner :- Ram Kumar Respondent :- State Of U.P. And Others Counsel for Petitioner :- Pankaj Srivastava Counsel for Respondent :- C.S.C.,Shri Ram Pandey Hon'ble Pradeep Kumar Singh Baghel,J.
Passed over on the illness slip of Sri Pankaj Srivastava.
Order Date :- 10.8.2016
AU
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!