Renu Pathak vs State Of U.P. And 3 Others
2016 Latest Caselaw 5134 ALL

Citation : 2016 Latest Caselaw 5134 ALL
Judgement Date : 10 August, 2016

Allahabad High Court

Renu Pathak vs State Of U.P. And 3 Others on 10 August, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 26662 of 2016
 

 
Petitioner :- Renu Pathak
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Ramesh Rai
 
Counsel for Respondent :- C.S.C.,Abhijeet Mukherji,Sujeet Kumar Rai
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned Standing Counsel is granted further three weeks time to file counter affidavit. Rejoinder affidavit, if any, may be filed within a week thereafter.

List after expiry of the said period.

Order Date :- 10.8.2016

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