Brijendra Kumar vs The Distt. Development Officer, ...
2016 Latest Caselaw 5132 ALL

Citation : 2016 Latest Caselaw 5132 ALL
Judgement Date : 10 August, 2016

Allahabad High Court

Brijendra Kumar vs The Distt. Development Officer, ... on 10 August, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 12605 of 1999
 

 
Petitioner :- Brijendra Kumar
 
Respondent :- The Distt. Development Officer, Badaun & Others
 
Counsel for Petitioner :- Vijendra Singh,Abhilasha Singh
 
Counsel for Respondent :- C.S.C.,Shailendra Prakash
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

List is revised. No one is present.

Today on the request of the Bar Association, no adverse order is to be passed.

List this case again in the next cause list.

Order Date :- 10.8.2016

Download the LatestLaws.com Mobile App