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Kanhaiya Prasad vs D.I.O.S., Ballia & Others
2016 Latest Caselaw 5131 ALL

Citation : 2016 Latest Caselaw 5131 ALL
Judgement Date : 10 August, 2016

Allahabad High Court
Kanhaiya Prasad vs D.I.O.S., Ballia & Others on 10 August, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 9735 of 1999
 

 
Petitioner :- Kanhaiya Prasad
 
Respondent :- D.I.O.S., Ballia & Others
 
Counsel for Petitioner :- T.N. Tiwari,T.N. Tripathi
 
Counsel for Respondent :- C.S.C.,Ajai Bhaklot,H.K. Singh
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

On the request of the learned counsel for the petitioner, the matter is adjourned.

Order Date :- 10.8.2016

AU

 

 

 
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