Sri Bhuri And Others vs Vice Chancellor, And Others
2016 Latest Caselaw 5129 ALL

Citation : 2016 Latest Caselaw 5129 ALL
Judgement Date : 10 August, 2016

Allahabad High Court

Sri Bhuri And Others vs Vice Chancellor, And Others on 10 August, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 2210 of 2000
 

 
Petitioner :- Sri Bhuri And Others
 
Respondent :- Vice Chancellor, And Others
 
Counsel for Petitioner :- Ranjit Saxena
 
Counsel for Respondent :- C.S.C.,V.B. Singh
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

List is revised. No one is present.

Today on the request of the Bar Association, no adverse order is to be passed.

List this case again in the next cause list.

Order Date :- 10.8.2016

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