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Musafir Ram Yadav vs The Inspector Of Police & Another
2016 Latest Caselaw 5128 ALL

Citation : 2016 Latest Caselaw 5128 ALL
Judgement Date : 10 August, 2016

Allahabad High Court
Musafir Ram Yadav vs The Inspector Of Police & Another on 10 August, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 18323 of 2000
 

 
Petitioner :- Musafir Ram Yadav
 
Respondent :- The Inspector Of Police & Another
 
Counsel for Petitioner :- A.K. Singh
 
Counsel for Respondent :- S.S.C.,N.P.Shukla
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

List is revised. No one is present.

Today on the request of the Bar Association, no adverse order is to be passed.

List this case again in the next cause list.

Order Date :- 10.8.2016

AU

 

 

 
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