Ram Khilawan Singh vs State Of U.P. And Others
2016 Latest Caselaw 5121 ALL

Citation : 2016 Latest Caselaw 5121 ALL
Judgement Date : 10 August, 2016

Allahabad High Court

Ram Khilawan Singh vs State Of U.P. And Others on 10 August, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 4389 of 2000
 

 
Petitioner :- Ram Khilawan Singh
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Ajay Kumar
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

List is revised. No one is present.

Today on the request of the Bar Association, no adverse order is to be passed.

List this case again in the next cause list.

Order Date :- 10.8.2016

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