Citation : 2016 Latest Caselaw 5118 ALL
Judgement Date : 10 August, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 59 Case :- WRIT - A No. - 41946 of 2000 Petitioner :- Raghib Masood Respondent :- Chairman Nagar Palika Parishad & Others Counsel for Petitioner :- R.S.Verma Counsel for Respondent :- C.S.C. Hon'ble Pradeep Kumar Singh Baghel,J.
Office is directed to list this case again in the next cause list showing the name of Sri Ranjeet Ashthana as counsel for the respondent.
Order Date :- 10.8.2016
AU
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