Om Prakash Singh vs D.I.O.S. & Others
2016 Latest Caselaw 5117 ALL

Citation : 2016 Latest Caselaw 5117 ALL
Judgement Date : 10 August, 2016

Allahabad High Court

Om Prakash Singh vs D.I.O.S. & Others on 10 August, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 777 of 2000
 

 
Petitioner :- Om Prakash Singh
 
Respondent :- D.I.O.S. & Others
 
Counsel for Petitioner :- P.N. Tripathi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

List is revised. No one is present.

Today on the request of the Bar Association, no adverse order is to be passed.

List this case again in the next cause list.

Order Date :- 10.8.2016

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