Manohar Singh vs Executive Officer, Zila ...
2016 Latest Caselaw 5116 ALL

Citation : 2016 Latest Caselaw 5116 ALL
Judgement Date : 10 August, 2016

Allahabad High Court

Manohar Singh vs Executive Officer, Zila ... on 10 August, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 41193 of 2000
 

 
Petitioner :- Manohar Singh
 
Respondent :- Executive Officer, Zila Panchayat & Others
 
Counsel for Petitioner :- S.P. Sharma
 
Counsel for Respondent :- SC,O.N.Mishra
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

List is revised.

No one is present.

Today on the request of the Bar Association, no adverse order is to be passed.

List this case again in the next cause list.

Order Date :- 10.8.2016

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