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Braj Raj Singh vs State Of U.P.& Others
2016 Latest Caselaw 5115 ALL

Citation : 2016 Latest Caselaw 5115 ALL
Judgement Date : 10 August, 2016

Allahabad High Court
Braj Raj Singh vs State Of U.P.& Others on 10 August, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 32991 of 2000
 

 
Petitioner :- Braj Raj Singh
 
Respondent :- State Of U.P.& Others
 
Counsel for Petitioner :- Ashok Khare,Qazi Vakil Ahmad
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

List is revised. No one is present.

Today on the request of the Bar Association, no adverse order is to be passed.

List this case again in the next cause list.

Order Date :- 10.8.2016

AU

 

 

 
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