Mahendra vs State Of U.P.
2016 Latest Caselaw 5113 ALL

Citation : 2016 Latest Caselaw 5113 ALL
Judgement Date : 10 August, 2016

Allahabad High Court

Mahendra vs State Of U.P. on 10 August, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 25648 of 2016
 

 
Applicant :- Mahendra
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Brijesh Kumar Mishra
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Naheed Ara Moonis,J.

Supplementary affidavit filed today is taken on record.

At the request of learned counsel for the applicant, put up this case on 22.8.2016 as unlisted before appropriate Bench.

Order Date :- 10.8.2016

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