Ashok Kumar Tewari vs Joint Director Of Education And ...
2016 Latest Caselaw 5112 ALL

Citation : 2016 Latest Caselaw 5112 ALL
Judgement Date : 10 August, 2016

Allahabad High Court

Ashok Kumar Tewari vs Joint Director Of Education And ... on 10 August, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 1613 of 1997
 

 
Petitioner :- Ashok Kumar Tewari
 
Respondent :- Joint Director Of Education And Others
 
Counsel for Petitioner :- Ashok Khare
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

List is revised. No one is present.

Today on the request of the Bar Association, no adverse order is to be passed.

List this case again in the next cause list.

Order Date :- 10.8.2016

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