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Haresh And Others vs Executive Officer And Others
2016 Latest Caselaw 5111 ALL

Citation : 2016 Latest Caselaw 5111 ALL
Judgement Date : 10 August, 2016

Allahabad High Court
Haresh And Others vs Executive Officer And Others on 10 August, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 6984 of 2000
 

 
Petitioner :- Haresh And Others
 
Respondent :- Executive Officer And Others
 
Counsel for Petitioner :- S.D. Pathak,Dinesh Pathak
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

List is revised. No one is present.

Today on the request of the Bar Association, no adverse order is to be passed.

List this case again in the next cause list.

Order Date :- 10.8.2016

AU

 

 

 
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