Anil Kumar Srivastava vs Assistant General Manager, Alld. ...
2016 Latest Caselaw 5110 ALL

Citation : 2016 Latest Caselaw 5110 ALL
Judgement Date : 10 August, 2016

Allahabad High Court

Anil Kumar Srivastava vs Assistant General Manager, Alld. ... on 10 August, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 16459 of 1999
 

 
Petitioner :- Anil Kumar Srivastava
 
Respondent :- Assistant General Manager, Alld. Bank, Kanpur & Others
 
Counsel for Petitioner :- W.H. Khan,A.K.Srivastava,J.H. Khan,Punit Kumar Gupta
 
Counsel for Respondent :- S.C.,Prakash Mishra,Rakesh Mishra
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

List is revised.

Learned counsel for the respondent is not present.

List again in the next cause list.

Order Date :- 10.8.2016

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