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Smt. Maya Devi Mishra & Another vs State Of U.P. & 9 Others
2016 Latest Caselaw 5105 ALL

Citation : 2016 Latest Caselaw 5105 ALL
Judgement Date : 10 August, 2016

Allahabad High Court
Smt. Maya Devi Mishra & Another vs State Of U.P. & 9 Others on 10 August, 2016
Bench: Abhai Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- HABEAS CORPUS WRIT PETITION No. - 33808 of 2016
 

 
Petitioner :- Smt. Maya Devi Mishra & Another
 
Respondent :- State Of U.P. & 9 Others
 
Counsel for Petitioner :- Brijesh Kumar Singh
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Abhai Kumar,J.

On the request of the learned counsel, list on 17.8.2016 in the supplementary fresh.

Order Date :- 10.8.2016

N.A.

 

 

 
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