Moni Gupta vs State Of U.P. And 7 Others
2016 Latest Caselaw 5103 ALL

Citation : 2016 Latest Caselaw 5103 ALL
Judgement Date : 10 August, 2016

Allahabad High Court

Moni Gupta vs State Of U.P. And 7 Others on 10 August, 2016

Bench: Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- APPLICATION U/S 378 No. - 49 of 2016
 

 
Applicant :- Moni Gupta
 
Opposite Party :- State Of U.P. And 7 Others
 
Counsel for Applicant :- Avanish Kumar
 
Counsel for Opposite Party :- Govt.Advocate,Arun Kumar Tripathi
 

 
Hon'ble Abhai Kumar,J.

As prayed list in the next cause list.

Order Date :- 10.8.2016

N.A.

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