Ram Kumar @ Rammo vs State Of U.P.
2016 Latest Caselaw 5101 ALL

Citation : 2016 Latest Caselaw 5101 ALL
Judgement Date : 10 August, 2016

Allahabad High Court

Ram Kumar @ Rammo vs State Of U.P. on 10 August, 2016

Bench: Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 21986 of 2016
 

 
Applicant :- Ram Kumar @ Rammo
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Nitin Raj Singh,Raj Singh
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Abhai Kumar,J.

The learned counsel for the applicant is present.

Counter affidavit has been filed by the State. Learned counsel for the applicant wants to file rejoinder affidavit.

Let a rejoinder affidavit be filed within one week.

List in the next cause list.

Order Date :- 10.8.2016

N.A.

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