Km. Savita (Minor) vs State Of U.P. Thru Secy. And 5 ...
2016 Latest Caselaw 5096 ALL

Citation : 2016 Latest Caselaw 5096 ALL
Judgement Date : 10 August, 2016

Allahabad High Court

Km. Savita (Minor) vs State Of U.P. Thru Secy. And 5 ... on 10 August, 2016

Bench: Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- HABEAS CORPUS WRIT PETITION No. - 25136 of 2015
 

 
Petitioner :- Km. Savita (Minor)
 
Respondent :- State Of U.P. Thru Secy. And 5 Others
 
Counsel for Petitioner :- Mahendra Nath Pandey
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Abhai Kumar,J.

The learned counsel for the State present.

Sri Brijesh Yadav, Advocate is present on behalf of the petitioner. In compliance to the order dated 5.7.2016 report has not been submitted. It is prayed by the learned counsel that some time may be given for producing the report.

List again on 31.8.2016 alongwith the compliance report.

Order Date :- 10.8.2016

N.A.

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