Jagdish vs State Of U.P.
2016 Latest Caselaw 5078 ALL

Citation : 2016 Latest Caselaw 5078 ALL
Judgement Date : 9 August, 2016

Allahabad High Court

Jagdish vs State Of U.P. on 9 August, 2016

Bench: Raghvendra Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 49
 

 
Case :- CRIMINAL APPEAL No. - 2085 of 2011
 

 
Appellant :- Jagdish
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Aklank Jain,S.K. Mishra,Satyam Singh,Shiv Nath Singh
 
Counsel for Respondent :- Govt. Advocate
 
Hon'ble Raghvendra Kumar, J.

List in the week commencing 12th September, 2016.

Order Date :- 09.08.2016.

Vinod.

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