Ram Ratan vs Zila Basic Shiksha Adhikari And ...
2016 Latest Caselaw 5074 ALL

Citation : 2016 Latest Caselaw 5074 ALL
Judgement Date : 9 August, 2016

Allahabad High Court

Ram Ratan vs Zila Basic Shiksha Adhikari And ... on 9 August, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 5288 of 2000
 

 
Petitioner :- Ram Ratan
 
Respondent :- Zila Basic Shiksha Adhikari And Another
 
Counsel for Petitioner :- Pradeep Varma
 
Counsel for Respondent :- C.S.C.,V.S.Kushwaha
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Passed over on the illness slip of Sri Pradeep Varma, learned counsel for the petitioner.

Order Date :- 9.8.2016

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