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Raj Kumar Tyagi vs State Of U.P. And 5 Others
2016 Latest Caselaw 5063 ALL

Citation : 2016 Latest Caselaw 5063 ALL
Judgement Date : 9 August, 2016

Allahabad High Court
Raj Kumar Tyagi vs State Of U.P. And 5 Others on 9 August, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 4007 of 2016
 

 
Petitioner :- Raj Kumar Tyagi
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Petitioner :- Krishna Mohan Misra
 
Counsel for Respondent :- SC,Jai Prakash Pandey
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Rejoinder affidavit is taken on record.

As prayed, tax this writ petition with Writ Petition No.40744 of 2015 (Raj Kumar Tyagi v. State of U.P. and others).

List again.

Order Date :- 9.8.2016

AU

 

 

 
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