Ram Gopal Vishwakarma vs State Of U.P.
2016 Latest Caselaw 5058 ALL

Citation : 2016 Latest Caselaw 5058 ALL
Judgement Date : 9 August, 2016

Allahabad High Court

Ram Gopal Vishwakarma vs State Of U.P. on 9 August, 2016

Bench: Raghvendra Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 49
 

 
Case :- CRIMINAL APPEAL No. - 1898 of 2016
 

 
Appellant :- Ram Gopal Vishwakarma
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Saroj Kumar Dubey,Narendra Kumar
 
Counsel for Respondent :- G.A.
 
Hon'ble Raghvendra Kumar, J.

On the request of learned counsel for the appellant, the case is passed over for the day.

List in the next cause list.

Order Date :- 09.08.2016.

Vinod.

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