Nawab Hasan vs Joint Director Of Education ...
2016 Latest Caselaw 5054 ALL

Citation : 2016 Latest Caselaw 5054 ALL
Judgement Date : 9 August, 2016

Allahabad High Court

Nawab Hasan vs Joint Director Of Education ... on 9 August, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 5350 of 2000
 

 
Petitioner :- Nawab Hasan
 
Respondent :- Joint Director Of Education Moradabad And Others
 
Counsel for Petitioner :- Irshad Ali,A.A.Kaleem,Anil Bhushan,Shahid Masud
 
Counsel for Respondent :- C.S.C.,Anurag Bisaria,Ashok Khare
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

On the request of the learned counsel for the petitioner, matter is adjourned for the day.

List again in the next cause list.

Order Date :- 9.8.2016

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