Rajendra Prasad Bind vs State Of U.P.
2016 Latest Caselaw 5013 ALL

Citation : 2016 Latest Caselaw 5013 ALL
Judgement Date : 8 August, 2016

Allahabad High Court

Rajendra Prasad Bind vs State Of U.P. on 8 August, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 25511 of 2016
 

 
Applicant :- Rajendra Prasad Bind
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Sujan Singh,Karunakar Singh
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Naheed Ara Moonis,J.

At the request of learned counsel for the applicant, put up this case on 16.8.2016 as unlisted before appropriate Bench showing the names of Shri Sanjay Kumar Rajbhar and Shri B.L. Yadav as counsel for the complainant.

Order Date :- 8.8.2016

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