Kusum Singh vs State Of U.P. And Another
2016 Latest Caselaw 5011 ALL

Citation : 2016 Latest Caselaw 5011 ALL
Judgement Date : 8 August, 2016

Allahabad High Court

Kusum Singh vs State Of U.P. And Another on 8 August, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- TRANSFER APPLICATION (CRIMINAL) No. - 480 of 2014
 

 
Applicant :- Kusum Singh
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Anoop Trivedi
 
Counsel for Opposite Party :- Govt.Advocate,Kshitij Shailendra
 

 
Hon'ble Pratyush Kumar,J.

As prayed, list in the week commencing 12.9.2016.

Order Date :- 8.8.2016

G.S

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