Dr. Akram Aziz vs State Of U.P. And Another
2016 Latest Caselaw 5010 ALL

Citation : 2016 Latest Caselaw 5010 ALL
Judgement Date : 8 August, 2016

Allahabad High Court

Dr. Akram Aziz vs State Of U.P. And Another on 8 August, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- TRANSFER APPLICATION (CRIMINAL) No. - 150 of 2015
 

 
Applicant :- Dr. Akram Aziz
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Pankaj Lal
 
Counsel for Opposite Party :- Govt.Advocate,Yogendra Pratap Singh
 

 
Hon'ble Pratyush Kumar,J.

List has been revised. No one is present from the side of applicant. Sri Yogendra Pratap Singh, learned counsel for opposite party No.2 is present.

Sri Yogendra Pratap Singh, learned counsel for opposite party No.2 states that he has filed counter affidavit in the Registry on 17.9.2015 but the same is not on record.

The office is directed to trace out the same and place it on record.

List thereafter.

Order Date :- 8.8.2016

G.S

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