Nitin Kumar vs State Of U.P.
2016 Latest Caselaw 4985 ALL

Citation : 2016 Latest Caselaw 4985 ALL
Judgement Date : 8 August, 2016

Allahabad High Court

Nitin Kumar vs State Of U.P. on 8 August, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 25512 of 2016
 

 
Applicant :- Nitin Kumar
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Vinod Kumar Tirpathi
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Naheed Ara Moonis,J.

Learned A.G.A. prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit, if any, may be filed within one week thereafter.

Let the case be listed in the week commencing 19.9.2016 before the appropriate Bench.

Order Date :- 8.8.2016

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