Citation : 2016 Latest Caselaw 4984 ALL
Judgement Date : 8 August, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 47 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 25489 of 2016 Applicant :- Ahibaran Opposite Party :- State Of U.P. Counsel for Applicant :- Arvind Kumar Counsel for Opposite Party :- G.A. Hon'ble Naheed Ara Moonis,J.
At the request of learned counsel for the applicant, put up this case on 12.8.2016 as unlisted before appropriate Bench.
Order Date :- 8.8.2016
RU
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