Moinuddeen vs U.P. Power Corporation Ltd. And 4 ...
2016 Latest Caselaw 4975 ALL

Citation : 2016 Latest Caselaw 4975 ALL
Judgement Date : 8 August, 2016

Allahabad High Court

Moinuddeen vs U.P. Power Corporation Ltd. And 4 ... on 8 August, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 36506 of 2016
 

 
Petitioner :- Moinuddeen
 
Respondent :- U.P. Power Corporation Ltd. And 4 Ors.
 
Counsel for Petitioner :- Akhilesh Chandra Shukla,Devi Prasad Mishra
 
Counsel for Respondent :- Ayank Mishra
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned counsel for the respondent has raised an objection that the State is not a party, thus, the writ petition is not maintainable.

Put up this case as supplementary fresh on 23.08.2016.

In the meantime, the petitioner may file an impleadment application.

Order Date :- 8.8.2016

Download the LatestLaws.com Mobile App