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Deepak & Others vs State Of U.P. & Another
2016 Latest Caselaw 4962 ALL

Citation : 2016 Latest Caselaw 4962 ALL
Judgement Date : 8 August, 2016

Allahabad High Court
Deepak & Others vs State Of U.P. & Another on 8 August, 2016
Bench: Prabhat Chandra Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 23
 

 
Case :- CRIMINAL REVISION No. - 2064 of 2011
 

 
Revisionist :- Deepak & Others
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Revisionist :- Rupesh Srivastava
 
Counsel for Opposite Party :- Govt. Advocate
 
Hon'ble Prabhat Chandra Tripathi, J.

Learned counsel for the revisionists submitted that he has moved a withdrawal application, which was furnished in the office on 06.05.2015, but the same is not traceable.

Office is directed to trace the same and place it on record.

List immediately thereafter.

Order Date :- 08.08.2016.

Vinod.

 

 

 
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