Vishnu Shastri vs State Of U.P. And Another
2016 Latest Caselaw 4960 ALL

Citation : 2016 Latest Caselaw 4960 ALL
Judgement Date : 8 August, 2016

Allahabad High Court

Vishnu Shastri vs State Of U.P. And Another on 8 August, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- TRANSFER APPLICATION (CRIMINAL) No. - 523 of 2015
 

 
Applicant :- Vishnu Shastri
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Jay Babu Kesharwani
 
Counsel for Opposite Party :- Govt.Advocate,Anshu Singh
 

 
Hon'ble Pratyush Kumar,J.

Learned counsel for the applicant prays for and is granted short adjournment to implead the co-accused either as co-applicant or as opposite party.

List on 23.8.2016.

Meanwhile, learned counsel for the applicant may do the needful.

Order Date :- 8.8.2016

G.S

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