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Anil Tulsiyani & Others vs State Of U.P.
2016 Latest Caselaw 4936 ALL

Citation : 2016 Latest Caselaw 4936 ALL
Judgement Date : 5 August, 2016

Allahabad High Court
Anil Tulsiyani & Others vs State Of U.P. on 5 August, 2016
Bench: Naheed Ara Moonis



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 8493 of 1993
 

 
Applicant :- Anil Tulsiyani & Others
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- A.K.Verma,D.S.Mishra,Vishnu Gupta
 
Counsel for Opposite Party :- AGA
 

 
Hon'ble Naheed Ara Moonis,J.

A request has been made on behalf of Shri Vishnu Gupta, learned counsel for the applicants that the case  may be adjourned for the day. The case has been listed peremptorily today.

On earlier occasion the case was adjourned on the request of  learned counsel for the applicants.

The petition pertains to the year of 1993 and it cannot be kept pending for years together.

Let the case be put up on 11.8.2016 peremptorily. In case any counsel fails to argue the case on the next date of listing, the Court will proceed to pass the order.

Order Date :- 5.8.2016

RU

 

 

 
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