Vijay Kumar Dubey vs State Of U.P. And 2 Others
2016 Latest Caselaw 4928 ALL

Citation : 2016 Latest Caselaw 4928 ALL
Judgement Date : 5 August, 2016

Allahabad High Court

Vijay Kumar Dubey vs State Of U.P. And 2 Others on 5 August, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 23838 of 2016
 

 
Petitioner :- Vijay Kumar Dubey
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Rahul Sahai
 
Counsel for Respondent :- C.S.C.,Vivek Verma
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

On 23.05.2016 learned counsel for the respondent was granted four weeks time to file counter affidavit. No counter affidavit is on record

List is revised.

Learned counsel for the respondent is granted six weeks and no more time to file counter affidavit.

List after expiry of the said period.

Learned counsel for the petitioner shall inform the learned counsel for the respondent, in writing, about this order within three days.

Order Date :- 5.8.2016

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