Shafrul Nisa vs State Of U.P.
2016 Latest Caselaw 4923 ALL

Citation : 2016 Latest Caselaw 4923 ALL
Judgement Date : 5 August, 2016

Allahabad High Court

Shafrul Nisa vs State Of U.P. on 5 August, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 25485 of 2016
 

 
Applicant :- Shafrul Nisa
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Kashif Gilani
 
Counsel for Opposite Party :- G.A.
 
Hon'ble Naheed Ara Moonis, J.

At the request of the learned counsel for the applicant, let the matter be placed before the appropriate Bench on 10th August, 2016, as unlisted.

Order Date :- 05.08.2016.

Vinod.

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