Mohd. Jabbir And Others vs The Board Of Revenue, Allahabad ...
2016 Latest Caselaw 4922 ALL

Citation : 2016 Latest Caselaw 4922 ALL
Judgement Date : 5 August, 2016

Allahabad High Court

Mohd. Jabbir And Others vs The Board Of Revenue, Allahabad ... on 5 August, 2016

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - B No. - 60790 of 2008
 

 
Petitioner :- Mohd. Jabbir And Others
 
Respondent :- The Board Of Revenue, Allahabad And Others
 
Counsel for Petitioner :- Jamal Ali,Adil Jamal
 
Counsel for Respondent :- C.S.C.,Janardan Mishra,V.K. Singh
 

 
Hon'ble Kaushal Jayendra Thaker,J.

List this case again before any other Court.

However, this matter shall not be treated as tied up/part heard to this Bench.

Order Date :- 5.8.2016

G.S

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