Shukhvir Singh vs State Of U.P. And 2 Others
2016 Latest Caselaw 4921 ALL

Citation : 2016 Latest Caselaw 4921 ALL
Judgement Date : 5 August, 2016

Allahabad High Court

Shukhvir Singh vs State Of U.P. And 2 Others on 5 August, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 26232 of 2016
 

 
Petitioner :- Shukhvir Singh
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Onkar Nath Tripathi,Aacharya Rajesh Tripathi
 
Counsel for Respondent :- C.S.C.,Baleshwar Chaturvedi,Ram Raj Singh
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

On the request of the learned counsel for the petitioner, the matter is adjourned for the day.

List again.

Order Date :- 5.8.2016

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