Sunil Kumar vs Nuclear Power Corporation Of ...
2016 Latest Caselaw 4920 ALL

Citation : 2016 Latest Caselaw 4920 ALL
Judgement Date : 5 August, 2016

Allahabad High Court

Sunil Kumar vs Nuclear Power Corporation Of ... on 5 August, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 21138 of 2016
 

 
Petitioner :- Sunil Kumar
 
Respondent :- Nuclear Power Corporation Of India And 3 Others
 
Counsel for Petitioner :- Rajendra Pal Singh
 
Counsel for Respondent :- Krishna Mohan Asthana,Krishna Mohan Asthana
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Rejoinder affidavit is taken on record.

List again.

Order Date :- 5.8.2016

Download the LatestLaws.com Mobile App