Angad Singh And Others vs D.D.C. And Others
2016 Latest Caselaw 4919 ALL

Citation : 2016 Latest Caselaw 4919 ALL
Judgement Date : 5 August, 2016

Allahabad High Court

Angad Singh And Others vs D.D.C. And Others on 5 August, 2016

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - B No. - 59404 of 2008
 
Petitioner :- Angad Singh And Others
 
Respondent :- D.D.C. And Others
 
Counsel for Petitioner :- Manoj Kumar Singh Sengar,S.P.S.Chauhan
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Kaushal Jayendra Thaker,J.

Though the petitioners have filed several listing applications. It appears that the matter was never listed. Unfortunately, this matter was listed under the heading of infructuous.

It is stated by Sri S.P.S Chauhan, learned counsel for the petitioners that the matter is listed under the heading of infrutuous.

Issue notice to private respondent returnable by 5th of September, 2016.

Steps be taken within within a week.

Learned counsel for State may file reply within two weeks.

List in regular Court.

Order Date :- 5.8.2016

G.S

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