Surendra Kumar Saxena vs State Of U.P. And 3 Others
2016 Latest Caselaw 4917 ALL

Citation : 2016 Latest Caselaw 4917 ALL
Judgement Date : 5 August, 2016

Allahabad High Court

Surendra Kumar Saxena vs State Of U.P. And 3 Others on 5 August, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 24488 of 2016
 

 
Petitioner :- Surendra Kumar Saxena
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Ajay Sharma
 
Counsel for Respondent :- C.S.C.,Alpana Dwivedi,Ravindra Singh
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Passed over on the illness slip of Ms. Alpana Dwivedi, learned counsel for the respondent.

Order Date :- 5.8.2016

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