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Smt. Sona Devi vs State Of U.P.
2016 Latest Caselaw 4913 ALL

Citation : 2016 Latest Caselaw 4913 ALL
Judgement Date : 5 August, 2016

Allahabad High Court
Smt. Sona Devi vs State Of U.P. on 5 August, 2016
Bench: Naheed Ara Moonis



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 25484 of 2016
 

 
Applicant :- Smt. Sona Devi
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Arun Kumar Tripathi
 
Counsel for Opposite Party :- G.A.
 
Hon'ble Naheed Ara Moonis, J.

Sri D.K. Nirankari, Advocate, has filed his Vakalatnama, today on behalf of complainant, which is taken on record.

Put put his case on 17th August, 2016, showing the name of Sri D.K. Nirankari, as counsel for the complainant, before the appropriate Bench.

Order Date :- 05.08.2016.

Vinod.

 

 

 
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