Citation : 2016 Latest Caselaw 4912 ALL
Judgement Date : 5 August, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 59 Case :- WRIT - A No. - 20824 of 2016 Petitioner :- Jagannath Ram Respondent :- State Of U.P. And 3 Others Counsel for Petitioner :- Surya Pratap Singh Parmar Counsel for Respondent :- C.S.C.,S. Shekhar Hon'ble Pradeep Kumar Singh Baghel,J.
Passed over on the illness slip of Sri S. Shekhar, learned counsel for the respondent.
Order Date :- 5.8.2016
AU
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!