Sata Nand Yadav vs State Of U.P. And Another
2016 Latest Caselaw 4911 ALL

Citation : 2016 Latest Caselaw 4911 ALL
Judgement Date : 5 August, 2016

Allahabad High Court

Sata Nand Yadav vs State Of U.P. And Another on 5 August, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 24512 of 2016
 

 
Petitioner :- Sata Nand Yadav
 
Respondent :- State Of U.P. And Another
 
Counsel for Petitioner :- Ashutosh Tripathi
 
Counsel for Respondent :- C.S.C.,Mohit Singh
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Rejoinder affidavit is taken on record.

List in the next cause list.

Order Date :- 5.8.2016

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