Sunil Singh vs State Of U.P. & Another
2016 Latest Caselaw 4904 ALL

Citation : 2016 Latest Caselaw 4904 ALL
Judgement Date : 4 August, 2016

Allahabad High Court

Sunil Singh vs State Of U.P. & Another on 4 August, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- TRANSFER APPLICATION (CRIMINAL) No. - 644 of 2015
 

 
Applicant :- Sunil Singh
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Vikas Mani Srivastava,Rajendra Nath
 
Counsel for Opposite Party :- G.A.,Arun Kumar Srivastav
 

 
Hon'ble Pratyush Kumar,J.

List has been revised. No one is present from the side of the parties.

List in the next cause list.

Order Date :- 4.8.2016

G.S

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