Smt. Chanderkanti Dwivedi And 5 ... vs State Of U.P. And Another
2016 Latest Caselaw 4902 ALL

Citation : 2016 Latest Caselaw 4902 ALL
Judgement Date : 4 August, 2016

Allahabad High Court

Smt. Chanderkanti Dwivedi And 5 ... vs State Of U.P. And Another on 4 August, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- TRANSFER APPLICATION (CRIMINAL) No. - 452 of 2015
 

 
Applicant :- Smt. Chanderkanti Dwivedi And 5 Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Manoj Kumar Gupta
 
Counsel for Opposite Party :- Govt.Advocate,Arun Kumar Tripathi
 

 
Hon'ble Pratyush Kumar,J.

This case is passed over for the day on the ground of illness of Sri Manoj Kumar Gupta, learned counsel for the applicants.

List in the next cause list.

Order Date :- 4.8.2016

G.S

Download the LatestLaws.com Mobile App